Section 17(1A) in Himachal Pradesh Goods and Services Tax Rules, 2017
(1A)[ The Unique Identity Number granted under the Central Goods and Services Tax Act, 2017 shall be deemed to be granted under the Himachal Pradesh Goods and Services Tax Act, 2017.] [Inserted by Notification No. EXN-F(10)-44/2017, dated 16.1.2018 (w.e.f. 27.6.2017).]
