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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(11) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(11)to confer degrees and other academic distinctions on persons who have carried on research under conditions laid down in the Ordinances;