Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(5)(b) in THE CONSTITUTION (EIGHTY-NINTH AMENDMENT) ACT, 2003

(b)to inquire into specific complaints with respect to the deprivation of rights and safeguards of the Scheduled Tribes;