Madhya Pradesh High Court
Rameshwar Prasad Rajak vs M.P. High Court Principal Seat At ... on 3 March, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-3596-2020 The High Court Of Madhya Pradesh WP-3596-2020 (RAMESHWAR PRASAD RAJAK Vs M.P. HIGH COURT PRINCIPAL SEAT AT JABALPUR AND OTHERS) 2 Jabalpur, Dated : 03-03-2020 As prayed by Ms. Ritu Kanoje, learned counsel for the petitioner, list the matter after a week.
The petitioner has only challenge the dismissal order dated 26.3.2019 (Annexure-P-9) which is appealable. The petitioner needs to address the court as to why despite availability of alternative remedy, this petition should be entertain.
(SUJOY PAUL) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
irfan
Digitally signed by MOHD IRFAN
SIDDIQUI
Date: 05/03/2020 11:21:36