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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(2)(ii) in The Maharashtra Irrigation Act, 1976

(ii)The concerned Gram Sabha and Panchayat Samiti, if the land is falling within the area of more than one Panchayat in the Block concerned;