Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4ZD] [Entire Act] State of Madhya Pradesh - Subsection Section 4ZD(2) in M.P. Vat Rules, 2006 (2)The members of the Bench or, in the event of their absence by retirement or otherwise, the Chairman may mark an order as fit for publication.