Madhya Pradesh High Court
Hemraj vs Smt.Chanchal on 25 September, 2025
Author: Vivek Rusia
Bench: Vivek Rusia
1 FA-559-2013 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE FA No. 559 of 2013 (HEMRAJ Vs SMT.CHANCHAL ) Dated : 25-09-2025 Shri Pankaj R.Soni - Advocate for the appellant.
I.A. No.9691 of 2024, which is an application for urgent hearing is hereby disposed of.
Appeal is admitted for final hearing. List for final hearing in the month of November, 2025.
(VIVEK RUSIA) (BINOD KUMAR DWIVEDI)
JUDGE JUDGE
Vatan
Signature Not Verified
Signed by: VATAN
SHRIVASTAVA
Signing time: 25-09-2025
16:58:41