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[Cites 0, Cited by 0] [Section 15(13)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(13)(iii) in First Statutes of the University of Udaipur

(iii)The Returning Officer shall appoint Presiding Officers of these polling booths and issue instructions to these Presiding Officers for the conduct of election and to ensure the safety of the ballot papers, ballot boxes and their transit.