Section 62 in The Railway Protection Force Rules, 1987
62. Special Courses.
- The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned may, at any time, depute anymember of the Force to undergo a course of training of instructions having a bearingon the Railway Protection Force work conducted by the Central Government or the State Government or by any training establishment or the Railway Protection Force orany instruction or Directorate of Co-ordination (Police Wireless) or railway traininginstitution or any other institution:Provide that in the case of superior officer, the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned shall obtain prior permission of the Director-General.
