Supreme Court - Daily Orders
The State Of A.P. Represented By Sp. Cbi vs Pinnamaneni Sai Prasad on 25 February, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.35 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 3830/2019
(Arising out of impugned final judgment and order dated 10-08-2018
in CRLRC No. 404/2014 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
THE STATE OF A.P. Petitioner(s)
VERSUS
PINNAMANENI SAI PRASAD Respondent(s)
(FOR I.R. and IA No.30557/2019-CONDONATION OF DELAY IN FILING )
Date : 25-02-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Rahul Tyagi, Adv.
Mr. Saurabh Mishra, Adv.
Mr. Amit Verma, Adv.
Ms. Saudamini Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with SLP (Crl) No. 1694 of 2014.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.02.25 17:58:40 IST Reason: