Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 32] [Entire Act] Union of India - Subsection Section 32(3) in The Prevention Of Terrorism Act, 2002 (3)The confession shall be recorded in an atmosphere free from threat or inducement and shall be in the same language in which the person makes it.
