Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 5 in Dev Sanskriti Vishwavidyalaya Act, 2002 5. No power to affiliate any institution. - The University may have constituent colleges but shall have no power to admit any other college or institution to the privileges of affiliation.
