Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(1)(a) in Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005

(a)whose suffering is such as to render its distinction desirable according to the certificate of the Veterinary Officer of the area of such other officer of the Animal Husbandry Department as may be prescribed; or