Section 52(3)(b) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

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State of Madhya Pradesh - Subsection

Section 52(3)(b) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(b)that the proceedings at the poll held at the polling station on the previous occasion be ignored and that a fresh poll be held at such polling station of the full number of hours for which it should have been held on the previous occasion; and

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State of Madhya Pradesh - Subsection

Section 52(3)(b) in Madhya Pradesh Farmers' Organisation Election Rules, 1999