Gujarat High Court
P.S.Gadhvi vs Jatinbhai Chhitabhai Patel on 15 January, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
R/CRREF/1/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL REFERENCE NO. 1 of 2014
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P.S.GADHVI....Applicant(s)
Versus
JATINBHAI CHHITABHAI PATEL....Respondent(s)
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Appearance:
SUO MOTU for the Applicant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 15/01/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Report is received from the Principal District Judge, Baroda. In spite of several attempts, respondent has successfully avoided nonbailable warrant.
In that view of the matter, this Court has no other option except to issue bailable warrant on 22nd January, 2015. Direct service is permitted.
(K.S.JHAVERI, J.)
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R/CRREF/1/2014 ORDER
(A.G.URAIZEE,J)
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