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[Cites 0, Cited by 0] [Section 333(1)] [Section 333] [Entire Act]

State of Bihar - Subsection

Section 333(1)(a) in The Bihar Municipal Act, 2007

(a)that in any street or portion thereof specified in such notice, the elevation and construction of the frontage of all buildings or any classes of building erected or erected after such notice shall, in respect of their architectural features, be such as the Empowered Standing Committee may consider suitable to the locality, or