Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 6 in The Fertilizer (Control) Order, 1985

6. Allocation of fertilizers to various States.

- The Central Government may, with a view to securing equitable distribution and availability of fertilizers to the farmers in time, by notification in the Official Gazette, direct any manufacturer to sell the fertilizers produced by him in such quantities and in such State or States and within such period as may be specified in the said notification.IV. Registration Of Dealers