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Sanjeet Kumar @ Sanjeet Kr. Gupta And ... vs The State Of Bihar & Anrs. on 8 May, 2013

Author: Shivaji Pandey

Bench: Shivaji Pandey

          Patna High Court Cr.Misc. No.13017 of 2011 (5) dt.08-05-2013




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                        Criminal Miscellaneous No.13017 of 2011
                       ======================================================
                       Sanjeet Kumar @ Sanjeet Kr. Gupta And Anrs.
                                                                            .... .... Petitioner/s
                                                         Versus
                       The State Of Bihar & Anrs.
                                                                       .... .... Opposite Party/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     : Mr.
                       For the Opposite Party/s   : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                       ORAL ORDER

5     08-05-2013

From the record it appears that the matter relates to civil dispute and no criminal offence is made out against the petitioners.

Issue notice to opposite party no.2 under ordinary process as well as registered cover with A/D for which requisites etc. must be filed by 17th May, 2013, failing which this application as against him shall stand rejected without further reference to the Bench.

Vinay/-                                               (Shivaji Pandey, J)