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State of Madhya Pradesh - Section

Section 1 in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

1. Short title, extent and commencement.

(1)These Regulations may be called The Madhya Pradesh Anusuchit Janjati Sahukar Viniyam, 1972.
(2)They shall extend to all the Scheduled Areas in Madhya Pradesh.
(3)They shall [come into force on such date] [Came into force on 1st May, 1976 vide MP Gazette Part I, dated 18-6-1976, P. 1030.] as the State Government may, by notification appoint.