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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(2)(ii) in The Orissa Excise Rules, 1965

(ii)"Camp-follower" means a person (other than a soldier or a private servant) whom the person selling an intoxicant knows or has reason to believe,to have a right to be in cantonments;