Patna High Court - Orders
Larsen And Toubro Ltd. vs Sjvn Thermal (P) Ltd. And Ors on 18 April, 2019
Author: Rajeev Ranjan Prasad
Bench: Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4681 of 2019
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Larsen and Toubro Ltd.
... ... Petitioner/s
Versus
SJVN Thermal (P) Ltd. and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Ranjit Kumar, Sr. Adv.
Mr. Y.V.Giri, Sr. Adv.
Mr. Ankur Saigal, Adv.
Mr. Ashish Giri, Adv.
For the Respondent Nos.1 to 3: Mr. S.B. Upadhaya, Sr. Adv.
Mr. Mrigank Mauli, Adv.
For the Respondent No.4 : Mr. Parag P. Tripathi, Sr. Adv.
Mr. P.K. Shahi, Sr. Adv.
Mr. Vikas Singh, Adv.
Priya Singh, Adv.
Mr. Srinivasan Ramaswamy, Adv.
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CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
7 18-04-2019Argument continues.
List tomorrow i.e. on 19.04.2019 for further hearing as first case.
(Rajeev Ranjan Prasad, J) R.R.Ojha/-
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