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Patna High Court - Orders

Larsen And Toubro Ltd. vs Sjvn Thermal (P) Ltd. And Ors on 18 April, 2019

Author: Rajeev Ranjan Prasad

Bench: Rajeev Ranjan Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.4681 of 2019
                  ======================================================
                  Larsen and Toubro Ltd.

                                                                              ... ... Petitioner/s
                                                     Versus
                  SJVN Thermal (P) Ltd. and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s       :   Mr.Ranjit Kumar, Sr. Adv.
                                                 Mr. Y.V.Giri, Sr. Adv.
                                                 Mr. Ankur Saigal, Adv.
                                                 Mr. Ashish Giri, Adv.
                  For the Respondent Nos.1 to 3: Mr. S.B. Upadhaya, Sr. Adv.
                                                 Mr. Mrigank Mauli, Adv.
                  For the Respondent No.4      : Mr. Parag P. Tripathi, Sr. Adv.
                                                 Mr. P.K. Shahi, Sr. Adv.
                                                 Mr. Vikas Singh, Adv.
                                                 Priya Singh, Adv.
                                                 Mr. Srinivasan Ramaswamy, Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                                        ORAL ORDER

7    18-04-2019

Argument continues.

List tomorrow i.e. on 19.04.2019 for further hearing as first case.

(Rajeev Ranjan Prasad, J) R.R.Ojha/-

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