Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Goa - Subsection Section 11(1)(a) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (a)has failed to pay the rent for any period on or before the date or dates fixed by or under this Act, or