Delhi High Court - Orders
M/S Fiitjee Ltd vs Wg. Cdr. S.C. Wadhwa (Retd.) on 29 January, 2026
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 536/2024, CM APPL. 47965/2024 & CM APPL. 47967/2024
M/S FIITJEE LTD. .....Appellant
Through: Mr. Mukesh Mohan and Mr. Sukhbir
Sheoran, Advs.
versus
WG. CDR. S.C. WADHWA (RETD.) .....Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 29.01.2026
List on 01.09.2026.
Interim Orders, if any, to continue till next date of hearing.
NEENA BANSAL KRISHNA, J.
JANUARY 29, 2026/R This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:48:18