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Allahabad High Court

Commissioner Of Income Tax vs M/S The Kisan Cooperative Sugar Factory ... on 4 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- INCOME TAX APPEAL No. - 1 of 2004
Petitioner :- Commissioner Of Income Tax

Respondent :- M/S The Kisan Cooperative Sugar Factory Ltd. Pilibhit
Petitioner Counsel :- P.Agarwa1

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J. Sri D.D. Chopra is reported to be on sanctioned leave upto 8.1.2010. List on 11.1.2010.

Order Date :- 4.1.2010 Rajneesh)