Allahabad High Court
Commissioner Of Income Tax vs M/S The Kisan Cooperative Sugar Factory ... on 4 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 1 of 2004 Petitioner :- Commissioner Of Income Tax Respondent :- M/S The Kisan Cooperative Sugar Factory Ltd. Pilibhit Petitioner Counsel :- P.Agarwa1 Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri D.D. Chopra is reported to be on sanctioned leave upto 8.1.2010. List on 11.1.2010.
Order Date :- 4.1.2010 Rajneesh)