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[Cites 0, Cited by 0] [Section 11OA(1)] [Section 11OA] [Entire Act]

Union of India - Subsection

Section 11OA(1)(a) in Income Tax Rules, 1962

(a)the applicant shall apply for notification of the project in Form No. 3CN to Member (IT), Central Board of Direct Taxes, Department of Revenue, Ministry of Finance, North Block, New Delhi;