Delhi High Court - Orders
The Oriental Insurance Co Ltd vs Rani Devi Ors on 23 August, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 283/2022 & CM APPL. No. 40004/2022
THE ORIENTAL INSURANCE CO LTD .....Appellant
Through: Mr. Yuvraj Singh, proxy counsel.
versus
RANI DEVI ORS .....Respondent
Through: Mr. Shekhar Aggarwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 23.08.2024
1. LCR be requisitioned in digital form
2. List on 22nd November, 2024.
CHANDRA DHARI SINGH, J AUGUST 23, 2024 NA/ ryp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2024 at 23:18:21