Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

The Oriental Insurance Co Ltd vs Rani Devi Ors on 23 August, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~A-55
                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +    MAC.APP. 283/2022 & CM APPL. No. 40004/2022
                                     THE ORIENTAL INSURANCE CO LTD              .....Appellant
                                                   Through: Mr. Yuvraj Singh, proxy counsel.

                                                                           versus

                                     RANI DEVI ORS                          .....Respondent
                                                  Through: Mr. Shekhar Aggarwal, Advocate.
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 23.08.2024

1. LCR be requisitioned in digital form

2. List on 22nd November, 2024.

CHANDRA DHARI SINGH, J AUGUST 23, 2024 NA/ ryp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2024 at 23:18:21