Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Bombay Presidency - Subsection Section 20(2) in The Bombay Electricity Duty Rules, 1962 (2)Every such appeal shall be addressed to the Secretary' to the Government of Maharashtra in the Industries and Labour Department, Sachivalaya Annexe, Bombay-32.Miscellaneous
