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Supreme Court - Daily Orders

Gulam Nabi (Dead Thr Lrs) Mst. Hamila vs Mst. Firoja . on 4 September, 2015

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.6                             COURT NO.12                    SECTION XV

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s)                for   Special   Leave    to   Appeal    (C)......CC    No(s).
  15921/2015

  (Arising out of impugned final judgment and order dated 06/04/2015
  in SBCSA No. 158/2013 passed by the High Court Of Rajasthan At
  Jodhpur)

  GULAM NABI (DEAD THR LRS.) MST. HAMILA AND ORS.                        Petitioner(s)

                                                 VERSUS

  MST. FIROJA & ORS.                                                     Respondent(s)



  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 04/09/2015 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                         HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)                 Mohd. Parvez Dabas, Adv.
                                    Uzmi Jameel Hussain, Adv.
                                    For Mr. Shakil Ahmed Syed, AOR

  For Respondent(s)


                   UPON hearing the counsel the Court made the following
                                           O R D E R

Delay condoned.

The special leave petition is dismissed.

(R.NATARAJAN) (SNEH LATA SHARMA) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.09.04 16:28:02 IST Reason: