Supreme Court - Daily Orders
Gulam Nabi (Dead Thr Lrs) Mst. Hamila vs Mst. Firoja . on 4 September, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.6 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15921/2015
(Arising out of impugned final judgment and order dated 06/04/2015
in SBCSA No. 158/2013 passed by the High Court Of Rajasthan At
Jodhpur)
GULAM NABI (DEAD THR LRS.) MST. HAMILA AND ORS. Petitioner(s)
VERSUS
MST. FIROJA & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 04/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mohd. Parvez Dabas, Adv.
Uzmi Jameel Hussain, Adv.
For Mr. Shakil Ahmed Syed, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.09.04 16:28:02 IST Reason: