Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(vi) in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

(vi)A plan showing details of utilities and services like water supply, drainage, electric, and in case a septic tank is provided the same shall be shown alongwith the disposal of sludge water.