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Calcutta High Court

Swadha Builders Pvt. Ltd & Ors vs Nabarun Bhattacharjee And Ors on 12 December, 2022

OC-12


                              ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                          COMMERCIAL DIVIVION


                             IA NO. GA/7/2022
                              In CS/390/2014

                   SWADHA BUILDERS PVT. LTD & ORS,
                                Vs
                  NABARUN BHATTACHARJEE AND ORS.


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date: 12TH DECEMBER, 2022.


                                                                            Appearance:
                                                            Mr. Abhrajit Mitra, Sr. Adv.
                                                       Mr. Suddhasatva Banerjee, Adv.
                                                                    Mr. Pranit Bag, adv.
                                                        Ms. Rituparna Chatterjee, Adv.
                                                                 Mr. Rahul Poddar, Adv.
                                                            ..for the plaintiff/petitioner

                                                                      Mr. R. Ghosh, Adv.
                                                                  Mr. Abhijit Sarkar, Adv.
                                                       ..for the respondent Nos. 2,3 & 5

Mr. Jishnu Chowdhury, Adv.

Mr. Ranojit Chowdhury, Adv.

Mr. Sudipto Chowdhury, Adv.

..for the defendant No. 7

The Court: Counsel for the respective parties are present. Counsel for the defendant submits that the defendant has also filed an application under Order 7 Rule 11 and the said application will also be listed on 14th December, 2022.

This Court finds that the instant application being GA No. 7 of 2022 is to be taken up for hearing along with the application filed by the defendant No. 7 under Order 7 Rule 11 of the CPC.

In view of the submission made by the Counsel for the respective parties, let the matter appear on 16th December, 2022 at the top for hearing 2 of GA No. 7 of 2022 along with the application filed by defendant No. 7 under Order 7, Rule 11 of CPC.

(KRISHNA RAO, J.) Sbghosh