Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 48] [Entire Act] State of Kerala - Subsection Section 48(c) in Kerala Police Act, 1960 (c)in any dwelling-house or other building or on board any vessel or boat, without being able satisfactorily to account for his presence there;
