Supreme Court - Daily Orders
Uttar Pradesh Real Estate Regulatory ... vs Larsen And Toubro Limited on 17 January, 2025
ITEM NO.58 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25053/2024
[Arising out of impugned final judgment and order dated 01-10-2024
in WRITC No. 16616/2024 passed by the High Court of Judicature at
Allahabad]
UTTAR PRADESH REAL ESTATE REGULATORY AUTHORITY (UPRERA) &
ANR.Petitioner(s)
VERSUS
LARSEN AND TOUBRO LIMITED & ANR. Respondent(s)
(FOR ADMISSION and IA No.241609/2024-EXEMPTION FROM FILING O.T.
IA No. 266262/2024 - EXEMPTION FROM FILING O.T.
IA No. 241609/2024 - EXEMPTION FROM FILING O.T.
IA No. 266964/2024 - INTERVENTION/IMPLEADMENT
Date : 17-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) Mr. Shyam Divan, Sr. Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Sarvesh Singh Baghel, AOR
Ms. Yashvardhan Singh, Adv.
Ms. Aditi Gupta, Adv.
Mr. Madhav Gupta, Adv.
Ms. Pooja Singh, Adv.
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Indranil Deshmukh, Adv.
Mr. Raunak Dhillon, Adv.
Ms. Saloni Kapadia, Adv.
Mr. Avishkar Singhvi, Adv.
Ms. Madhavi Khanna, Adv.
Ms. Aishwarya Gupta, Adv.
Mr. Karan Gandhi, Adv.
Mr. Anchit Jasuja, Adv.
Mr. Yash Johri, Adv.
Ms. Sakshi Raman, Adv.
Mr. Keshav Seghal, Adv.
Signature Not Verified
M/S. Cyril Amarchand Mangaldas Aor, AOR
Digitally signed by
RADHA SHARMA
Date: 2025.01.18
14:59:46 IST
Reason: Mr. Shashank Shekhar Singh, AOR
Mr. Abhinav Singh, Adv.
1
Mr. Amrish Kumar, AOR
Mr. Sudarshan Lamba - Aor, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Madhav Singhal, Adv.
Mr. Suyash Pandey, Adv.
Ms. Chitrangda Rashtravara, Adv.
Mr. Vaishnav Kirti Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Interim order is extended until further orders.
List on 10.02.2025.
(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2