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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(c) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(c)Arrears in relation to contributions to be made by the Company to the provident fund and under Employees' State Insurance Act, 1948 and also under any other law for the time being in force providing for such contributions.