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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(c) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(c)that the number of students admitted for courses of study shall not exceed the limits prescribed by the Board and the Government, from time to time,