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Madhya Pradesh High Court

Ashish Gautam vs The State Of Madhya Pradesh on 24 September, 2025

Author: Milind Ramesh Phadke

Bench: Milind Ramesh Phadke

1 MCRC-26099-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 26099 of 2024 (ASHISH GAUTAM Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 24-09-2025 Shri Veer Singh Sisodia - Advocate for the applicant. Shri Dinesh Savita - PP for the State.

At the request of counsel for the applicant, list the matter on 06.10.2025.

(MILIND RAMESH PHADKE) JUDGE pwn* Signature Not Verified Signed by: PAWAN KUMAR Signing time: 9/25/2025 10:42:23 AM