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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(2)(i) in The Orissa Khadi and Village Industries Board Regulations, 1960

(i)if there are one or more surviving members of the family as in (i) to (iv) below, it may be paid to all such members other than a widowed daughter, in equal shares;