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[Cites 0, Cited by 0] [Section 149(6)] [Section 149] [Entire Act]

Union of India - Subsection

Section 149(6)(i) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(i)When an individual has been unable to use the ordinary mode of travelling or, notwithstanding due diligence on his part, has spent more time on the journey than is allowed by the rules; or