Madhya Pradesh High Court
Indore Development Authority vs Dr.Rajendranath & Ors. on 11 September, 2017
FA-384-1998 (IND ORE DE VEL 0PMENTA UTHORITY IND ORE Vs RAMESH) 1 1 -09-20 1 7 Parties through their counsel. As prayed, list after two weeks for final hearing. (ALOK VERMA) JUDGE