Supreme Court - Daily Orders
M/S. Shakti Rice Mills, Kotkapura, ... vs Punjab State Co-Operative Supply And ... on 11 January, 2018
ITEM NO.50 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 35240/2016
M/S. SHAKTI RICE MILLS, KOTKAPURA, FARIDKOIT THR. ITS PARTNER
KRISHAN KUMAR DECEASED THR. LRS. NEEEL & ANR. Petitioner(s)
VERSUS
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD.
FARIDKOT THR. ITS DISTRICT MANAGER AN & ORS. Respondent(s)
Date : 11-01-2018 This petition was called on for hearing today.
For Petitioner(s) Mr. Sandiv Kalia,Adv.
Mr. Rabin Majumder, AOR
Ms. Antona Barar,Adv.
For Respondent(s) Mr. Himanshu Gupta,Adv.
Mr. Anil Kumar Tandale, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioners has failed to take fresh steps for the service of notice to the respondent No.3 despite opportunities. Viewed in that context, the matter shall be processed for listing before the Hon'ble Judge in Chambers for further directions. Await orders. List thereafter.
Signature Not Verified SANJAY PARIHAR Digitally signed by MADHU GROVER Date: 2018.01.12 15:00:13 TLT Reason: Registrar MG