Section 3(3)(i) in The Jammu and Kashmir Contempt of Courts Act, 1997

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3)(i) in The Jammu and Kashmir Contempt of Courts Act, 1997

(i)any publication which is a book or paper printed or published otherwise than in conformity with the rules, contained in section 3 of the Press and Registration of Books Act, 1867 (25 of 1867) ;

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State of Jammu-Kashmir - Subsection

Section 3(3)(i) in The Jammu and Kashmir Contempt of Courts Act, 1997