Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(12)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(12)(B) in West Bengal Consumer Protection Rules, 1987

(B)a list of documents by which and a list of witnesses by whom, the articles of charge are proposed to be sustained.