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Union of India - Section
Section 136 in The Navy (Pension) Regulations, 1964
136. Rates of children's allowance.
- The rates of children's allowance for eacheligible child shall be-| Rs.per mensem | |
| (a)in the case of children of Chief Petty Officer | 7 |
| (b)in the case of children of Petty Officer and below. | 5 |