Section 25 in The M.P. Shops and Establishments Act, 1958
25. Young persons and women to work between 7 a.m. to 9 p.m.
- No young person or woman shall be required or allowed to work whether as an employee or otherwise in any establishment before 7 a.m. and after 9 p.m. notwithstanding that such young person or woman is a member of the family of the employer.
