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Union of India - Section

Section 416 in The Code of Criminal Procedure, 1973

416. Postponement of capital sentence on pregnant woman.

- If a woman sentenced to death is found to be pregnant, the High Court shall [* * *] [Added by Act 25 of 2005, Section 33 (w.e.f. 23-6-2006).], commute the sentence to imprisonment for life.B. - Imprisonment