Supreme Court - Daily Orders
Director Of Income Tax (International ... vs M/S.May And Baker Ltd. Through Its ... on 31 October, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
ITEM NO.43 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31160/2012
(Arising out of impugned final judgment and order dated 05/09/2011 in
ITA No. 2023/2010 passed by the High Court Of Bombay)
DIRECTOR OF INCOME TAX, MUMBAI Petitioner(s)
VERSUS
M/S.MAY AND BAKER LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and interim relief and
office report)
WITH
SLP(C) No. 31161/2012
(With appln.(s) for c/delay in refiling SLP and appln.(s) for c/delay
in filing SLP and Office Report)
Date : 31/10/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Ranjit Kumar, SG
Ms. N. Annapoorani, Adv.
Mr. Rahul Kaushik, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Jehangir D. Mistri, Sr. Ad.
Mr. Rustom B. Hathikhanawala,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Pleadings are complete. Post these matters for hearing on a Signature Not Verified Digitally signed by non-miscellaneous day.
NEETU KHAJURIA Date: 2014.11.03 17:23:46 IST Reason:(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar