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Supreme Court - Daily Orders

Competition Commission Of India vs Forech India Limited on 20 January, 2021

Bench: L. Nageswara Rao, S. Abdul Nazeer, Indu Malhotra

                                                  1

     ITEM NO.4                Court 8 (Video Conferencing)              SECTION XIV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).9018-9019/2020

     (Arising out of impugned final judgment and order dated 22-01-2020
     in LPA No.97/2017 22-01-2020 in CM No.4840/2017 passed by the High
     Court Of Delhi At New Delhi)

     COMPETITION COMMISSION OF INDIA & ANR.                            Petitioner(s)

                                                 VERSUS

     FORECH INDIA LIMITED                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.70128/2020-EXEMPTION FROM FILING
     AFFIDAVIT, IA No. 121742/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     T.P.(C) Nos. 1268-1270/2020 (XVI-A)

     Date : 20-01-2021 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MS. JUSTICE INDU MALHOTRA


     For the parties(s)            Mr.   Tushar Mehta,SG
                                   Mr.   Balaji Subramanian,Adv.
                                   Ms.   Ishani Banerjee,Adv.
                                   Mr.   Sarthak Chiller,Adv
                                   Mr.   Vikrant Narayan Vasudeva,AOR
                                   Mr.   Arnav Narain, AOR

                                   Mr.   Amar Dave, Adv.
                                   Mr.   Rahul Goel, Adv.
                                   Ms.   Anu Monga, Adv.
                                   Mr.   M P Srivignesh,Adv.
                                   Ms.   Saudamini Sharma, Adv.
                                   Mr.   Jose Abraham, AOR
Signature Not Verified
                                   Mr.   Dheeraj Nair, AOR
                                   Ms.   Ela Bali,Adv.
Digitally signed by
BALA PARVATHI
Date: 2021.01.21
17:19:21 IST
Reason:                            Mr.   Parth Sehan,Adv.
                                   Ms.   Tamogna Goswami,Adv.

                                   Mr. Aditya Narain, Adv.
                                   Mr. Arnav Narain, AOR
                               2

                Mr. Mishra Raj Shekhar, Adv

                Mr.   Krishnan Venugopal, Sr. Adv.
                Mr.   Rahul Goel,Sr.Adv.
                Ms.   Anu Monga,Adv.
                Mr.   M P Srivignesh,Adv.
                Ms.   Saudamini Sharma,Adv.
                Mr.   Jose Abraham, AOR


     UPON hearing the counsel the Court made the following
                        O R D E R

List on 28.01.2021.

(Geeta Ahuja) (Anand Prakash) Court Master Court Master