Supreme Court - Daily Orders
Competition Commission Of India vs Forech India Limited on 20 January, 2021
Bench: L. Nageswara Rao, S. Abdul Nazeer, Indu Malhotra
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ITEM NO.4 Court 8 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9018-9019/2020
(Arising out of impugned final judgment and order dated 22-01-2020
in LPA No.97/2017 22-01-2020 in CM No.4840/2017 passed by the High
Court Of Delhi At New Delhi)
COMPETITION COMMISSION OF INDIA & ANR. Petitioner(s)
VERSUS
FORECH INDIA LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.70128/2020-EXEMPTION FROM FILING
AFFIDAVIT, IA No. 121742/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
T.P.(C) Nos. 1268-1270/2020 (XVI-A)
Date : 20-01-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MS. JUSTICE INDU MALHOTRA
For the parties(s) Mr. Tushar Mehta,SG
Mr. Balaji Subramanian,Adv.
Ms. Ishani Banerjee,Adv.
Mr. Sarthak Chiller,Adv
Mr. Vikrant Narayan Vasudeva,AOR
Mr. Arnav Narain, AOR
Mr. Amar Dave, Adv.
Mr. Rahul Goel, Adv.
Ms. Anu Monga, Adv.
Mr. M P Srivignesh,Adv.
Ms. Saudamini Sharma, Adv.
Mr. Jose Abraham, AOR
Signature Not Verified
Mr. Dheeraj Nair, AOR
Ms. Ela Bali,Adv.
Digitally signed by
BALA PARVATHI
Date: 2021.01.21
17:19:21 IST
Reason: Mr. Parth Sehan,Adv.
Ms. Tamogna Goswami,Adv.
Mr. Aditya Narain, Adv.
Mr. Arnav Narain, AOR
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Mr. Mishra Raj Shekhar, Adv
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Rahul Goel,Sr.Adv.
Ms. Anu Monga,Adv.
Mr. M P Srivignesh,Adv.
Ms. Saudamini Sharma,Adv.
Mr. Jose Abraham, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 28.01.2021.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master