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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1)(i) in The Assam Agricultural Produce Market Act, 1972

(i)"Agricultural produce" means and includes any produce whether processed or non-processed of agriculture, horticulture, animal husbandry, pisciculture, sericulture and forest as specified in the Schedule;