Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of West Bengal - Subsection Section 62(3) in The West Bengal Motor Vehicles Rules, 1989 (3)Vehicles registered under section 60 of the Act need not exhibit the particulars at clauses (a), (d), and (h) of sub-rule (1).
