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[Cites 0, Cited by 3] [Entire Act]

State of Madhya Pradesh - Section

Section 30 in The M.P. Public Trusts Act, 1951

30. Civil Procedure Code to apply to proceedings under this Act.

- Save in so far as they may be inconsistent with any thing contained in this Act, the provisions of the Code of Civil Procedure, 1908 (V of 1908), shall apply to all proceedings before the Court in this Act.