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Madhya Pradesh High Court

Chief Engineer (Gr) Madhya Pradesh ... vs K.D. Sharma on 12 August, 2015

sarathe RP.1 5412015 12(0812015 As prayed by Shri Kaushalendra Singh, Advocate for the petitioner, list this matter after disposal of WP.3594/2014. He is also given liberty to mention the matter after disposal of said WP. (Sujoy Paul) Judge